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Delhi High Court - Orders

Bothra Shipping Services Pvt Ltd vs Union Of India & Ors on 23 September, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~37
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 8397/2025, CM APPL. 36537/2025 & CM APPL.
                                    57457/2025

                                    BOTHRA SHIPPING SERVICES PVT LTD                                                .....Petitioner

                                                                  Through:            Mr. Ravi P. Mehrotra, Sr. Adv. with
                                                                                      Mr. Zoheb Hossain, Mr. Himanshu
                                                                                      Sachdeva, Mr. Sachin Sharma, Mr. N.
                                                                                      Singh, Advs.

                                                                  versus

                                    UNION OF INDIA & ORS.                                                           .....Respondents

                                                                  Through:            Mr. Rakesh Kumar, SPC with Mr.
                                                                                      Sunil, Adv. for UOI.
                                                                                      Mr.Chetan Sharma, ASG            with
                                                                                      Mr.Anurag Ahluwalia, Sr. Adv,
                                                                                      Ms.Rukhmini Bobde, Adv for NSIC.
                                                                                      Mr. Zoheb Hossain, Spl. Counsel for
                                                                                      ED with Mr. Vivek Gurnani, Mr.
                                                                                      Himanshu Sachdeva, Mr. Satyam, Mr.
                                                                                      S. K. Raqueeb, Advs. for ED.
                                                                                      Ms. Shweta Bharti with Ms. Tejaswini
                                                                                      Chandrasekhar, Ms. Sanskruti Jinwal,
                                                                                      Mr. Jatin Chaddha, Advs. for R-3.
                                                                                      Ms.Samriddhi with Jasleen Kaur,
                                                                                      Advs for R-4.


                                    CORAM:
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE TUSHAR RAO GEDELA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2025 at 22:17:55
                                                                   ORDER

% 23.09.2025 List on 17.10.2025 at 02:30 p.m. DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J SEPTEMBER 23, 2025 j/sr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2025 at 22:17:55