Delhi High Court - Orders
Bothra Shipping Services Pvt Ltd vs Union Of India & Ors on 23 September, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8397/2025, CM APPL. 36537/2025 & CM APPL.
57457/2025
BOTHRA SHIPPING SERVICES PVT LTD .....Petitioner
Through: Mr. Ravi P. Mehrotra, Sr. Adv. with
Mr. Zoheb Hossain, Mr. Himanshu
Sachdeva, Mr. Sachin Sharma, Mr. N.
Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Rakesh Kumar, SPC with Mr.
Sunil, Adv. for UOI.
Mr.Chetan Sharma, ASG with
Mr.Anurag Ahluwalia, Sr. Adv,
Ms.Rukhmini Bobde, Adv for NSIC.
Mr. Zoheb Hossain, Spl. Counsel for
ED with Mr. Vivek Gurnani, Mr.
Himanshu Sachdeva, Mr. Satyam, Mr.
S. K. Raqueeb, Advs. for ED.
Ms. Shweta Bharti with Ms. Tejaswini
Chandrasekhar, Ms. Sanskruti Jinwal,
Mr. Jatin Chaddha, Advs. for R-3.
Ms.Samriddhi with Jasleen Kaur,
Advs for R-4.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2025 at 22:17:55
ORDER
% 23.09.2025 List on 17.10.2025 at 02:30 p.m. DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J SEPTEMBER 23, 2025 j/sr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2025 at 22:17:55