Section 16(3)(h) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

(h)[ receiving a pension from or of the Council; or [Clause (h) and (i) were inserted by Maharashtra 41 of 1983, Section 2.]

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