Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(a) in West Bengal Inland Fisheries Rules, 1985

(a)inspect or cause to be inspected any document or books of account as well as any stock of fish belonging to a dealer;