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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Telangana - Subsection

Section 67(3)(a) in Telangana Irrigation Act, 1357 F.

(a)the cases in which the officer to whom and the conditions subject to which, order or decision given under provisions of this Act and not expressly provided for as regards appeal, shall be appealable;