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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)The drilling machine shall be provided with drills of various sizes up to 12 m.m. diameter and shall be stored outside the machinery spaces, preferably in a suitable box on the bridge.