Bombay High Court
Rashi Amit Mehra And Anr vs Puneet Prakash Mehra And 7 Ors on 30 June, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-50
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4267 OF 2022
In
SUITS 1272 OF 2019
Rashi Amit Mehra And Anr ....PETITIONER
V/S
Puneet Prakash Mehra And 7 Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 2715 OF 2021 In SUITS 1272 OF 2019 Puneet Prakash Mehra And Anr. ....PETITIONER V/S Rashi Amit Mehra And 7 Ors. ....RESPONDENT WITH NOTICE OF MOTION (SUITS) NO. 2407 OF 2019 In SUITS 1272 OF 2019 Rashi Amit Mehra And Anr ....PETITIONER V/S Puneet Prakash Mehra And 7 Ors. ....RESPONDENT WITH CONTEMPT PETITION NO. 14 OF 2021 In NOTICE OF MOTION (SUITS) 2407 OF 2019 Page 1/2 ::: Uploaded on - 30/06/2023 ::: Downloaded on - 01/07/2023 21:53:59 ::: Puneet Prakash Mehra And Anr ....PETITIONER V/S Rashi Amit Mehra And 7 Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 1083 OF 2023 In SUITS 1272 OF 2019 Puneet Prakash Mehra ....PETITIONER V/S Rashi Amit Mehra And Anr ....RESPONDENT Ms. Sairuchita Chowdhary i/b Mr.Shekhar Jagtap for Plaintiffs. Mr. Gaurav Sharma a/w Ms. Rajnni Kuttyy and Mr. Kavin Mody i/b Avyuktaa Legal for Defendant Nos. 1,2 and 8 in IA No. 4267 of 2022.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 30th June, 2023 P.C. :
By consent S. O. to 20/07/2023 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 30/06/2023 ::: Downloaded on - 01/07/2023 21:53:59 :::