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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cass (Amendment)Act, 1991

6. Repeal of Ordinance 7 of 1991.-

The Andhra Pradesh (Krishna Godavari and Pennar Delta Area) Drainage Cess (Amendment) Ordinance, 1991 is hereby repealed.