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[Cites 0, Cited by 0] [Section 46A(2)] [Section 46A] [Entire Act]

State of Tamilnadu - Subsection

Section 46A(2)(a) in Tamil Nadu Pension Rules, 1978

(a)is convicted for the murder or abetting in the murder of the Government Servant, he shall be debarred from receiving his share of gratuity which shall be payable to other eligible members of the family, if any;