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State of Bihar - Section

Section 85 in Bihar Board's Miscellaneous Rules, 1958

85. Sub-Divisional or other treasury inspection.

- Every Collector shall also inspect every sub-divisional treasury or treasury other than the district treasury under him once a year.Note. - Under Government Order No. 7703-F, dated the 14th July, 1944, the Additional Magistrate of Saharsa has been declared to be the Collector for the purposes of the inspection of the sub-treasuries at Supaul and Madhepura.