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State of Tamilnadu - Section

Section 7 in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

7. Age.

- No person shall be eligible for appointment to the post if he has completed or will complete twenty-eight years of age on the first day of July of the year in which the selection for appointment is made:Provided that the age limit shall not apply to persons appointed by transfer from one post to another or to menials paid from contingencies appointed as Office Assistants if such menials had entered service under the town panchayat before they had completed the age of twenty eight-years or to the Ex -servicemen:Provided further that the age limit may be relaxed in favour of the candidates belonging to the Scheduled Castes and Scheduled Tribes up to thirty-three years.