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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(b) in M.P. Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016

(b)"Batai" means agriculture by giving money or share of crop to Bhumiswami as per the agreement executed between the Bhumiswami and Bataidar under this Act.