Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in Chandigarh Advertisement Control Order, 1954 1. Title and extent. - (i) This order may be called the Chandigarh Advertisement Control Order, 1954 (hereinafter referred to as the Order).(ii)It shall come into force at once.
