Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act] Union of India - Subsection Section 99(3)(b) in THE INDUSTRIAL RELATIONS CODE, 2020 (b)manner of holding an enquiry under sub-section (1) of section 85.