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[Cites 0, Cited by 0] [Section 87(3)] [Section 87] [Entire Act]

State of Madhya Pradesh - Subsection

Section 87(3)(a) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(a)all the office-bearers, shall vacate their offices with effect from the date of such order;