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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1)(b) in The Goa Tax on Luxuries Rules, 1988

(b)daily account of occupation of residential accommodation in his hotel and collection of tax therefore, in Form [Lux] [Inserted by the (Amendment) Rules, 2007.] 2; and