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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(6)(a) in Assam Khadi and Village Industries Board Act, 1955

(a)cause the accounts of the Board together with the audit report thereon forwarded to it under sub-section (5) to be laid annually before the State Legislature; and