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[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(7)(b) in West Bengal Co-operative Societies Rules, 2011

(b)The nomination papers received after the date and hour fixed under sub-clause (d) of clause (ii) of sub-rule (5) shall be rejected.