Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(b) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(b)publish the notice in the manner as may be specified for the purpose of bringing the matters to the attention of persons, likely to be affected or affected;