Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 2 in Madhya Pradesh District Court Technical Manpower (Appointment & Conditions of Service) Rules, 2019 2. The appointment shall be made on the following posts. (1)System Administrator (now re-designated as Junior System Analyst).(2)Console Operator/System Manager (now re-designated as Senior Computer Programmer Assistant).
