Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Gujarat - Subsection

Section 89(2)(a) in Gujarat Public Trusts Act, 2011

(a)a copy of the draft of the proposed order has been sent to the trust or each of the trusts concerned;