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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(c) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

(c)"contribution" means the amount payable to the Welfare Fund by the members under sub-section (1) of section 4 and by the Government under sub-section (1) of section 26;