Section 55 in The Gujarat Ayurved University Act, 2021
55. Repeal of Guj. 40 of 1960 and saving.
(1)On and from the commencement of this Act, the Gujarat Ayurved University Act, 1965 shall stand repealed.(2)Notwithstanding such repeal of the said Act, anything done or any action taken (including any rule or order made, notification issued or appointment made) by or under that Act shall, in so far as it is not inconsistent with the provisions of this Act, be deemed to have been done or taken by or under this Act and shall continue to be in force until superseded by anything done or any action taken under the provisions of this Act.
