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[Cites 0, Cited by 0] [Article 20A(2)] [Article 20A] [Constitution]

Constitution Subarticle

Article 20A(2)(b) in Constitution of India

(b)the substitution of the Union or any other authority for the Mizo District Council, or the addition of the Union or any other authority, as a party to any legal proceedings to which the Mizo District Council is a party;