Chennai International Terminal ... vs The City Commissioner Of Police on 3 October, 2018

[Cites 1, Cited by 0]

Madras High Court

Chennai International Terminal ... vs The City Commissioner Of Police on 3 October, 2018

Bench: S.Vimala

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 03.10.2018
CORAM
THE HON'BLE DR.JUSTICE S.VIMALA
W.P.No.28544 of 2015

Chennai International Terminal Private Limited
rep.by its Authorised Signatory, Mr.Sivakumar
Regus Citi Centre Level 6, Chennai Citi Centre
10/11, Radhakrishnan Salai, Chennai 600 004.			....		Petitioner 

				Vs

1.The City Commissioner of Police
   Vepery, Chennai 600 007.
2.The State rep.by The Deputy Commissioner
   of Police, Flower Bazaar, Chennai-600 001.
3.The Assistant Commissioner of Police (L&O)
   Chennai  600 001.
4.The Inspector of Police (L&O)
   B-5, Police Station
   No.6, Rajaji Salai, Chennai 600 001.
5.The Chennai Port Trust
   rep.by its Chairman, No.1, Rajaji Salai
   Chennai  600 001.
6.M.Gnanaraj								....		Respondents

		For Petitioner 		:	Mr.L.Santhosh Kumar
		For Respondents 	:	Mr.K.K.Ramesh, Govt.Advocate  for R1 to R4
						Mr.R.Karthikeyan  for R5
						Mr.P.Muthusamy  for R6

Prayer : Writ Petition filed under Article 226 of the Constitution of India seeking a writ of Mandamus directing the respondents 1 to 4 to prevent the illegal striking workmen headed by the 6th respondent from interfering with the ingress and egress of men and materials of the petitioners at Gate numbers 5,6 and 7 of Chennai Port, Chennai  600 001. 

O R D E R

Learned counsel for the petitioner has submitted a letter to the Registry to the effect that the matter has been settled out of Court and the writ petition has become infructuous.

DR.S.VIMALA, J.

Kst

2. Recording the said statement and the endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as settled out of court. No Costs. Consequently, connected miscellaneous petition is closed.

03.10.2018 KST kst To

1.The City Commissioner of Police Vepery, Chennai 600 007.

2.The State rep.by The Deputy Commissioner of Police, Flower Bazaar, Chennai-600 001.

3.The Assistant Commissioner of Police (L&O) Chennai 600 001.

4.The Inspector of Police (L&O) B-5, Police Station No.6, Rajaji Salai, Chennai 600 001.

5.The Chennai Port Trust rep.by its Chairman, No.1, Rajaji Salai Chennai 600 001.

W.P.No.28544 of 2015

19.09.2018

Unlock Advanced Research with PRISMAI

Madras High Court