Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Gujarat - Subsection Section 83(1) in Gujarat Public Trusts Act, 2011 (1)If the trustee of a public trust or the person charging or collecting dharmada fails to pay the contribution under section 82, be shall be liable to penalties provided in section 86.
