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Union of India - Section

Section 6 in The Jute Packaging Materials (Compulsory Use In Packing Commodities) Rules, 1987

6. Powers of the competent authority to inspect the records of the producer.

- Every producer shall permit the Competent Authority to enter at all reasonable times, any places, premises or vehicle where any commodity packed in jute packaging material is stored or kept for supply or distribution, for inspection and collection of information relating thereto and to inspect the books of account and records maintained by him, for the purpose of verifying the correctness of the information or returns furnished by him and securing compliance with the order issued under Section 3.