Supreme Court - Daily Orders
P.Varadarajan vs Reserve Bank Of India . on 7 May, 2014
Æsc11208/2014
ITEM NO.25 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).11208/2014
(From the judgement and order dated 18/03/2014 in WPC No.2542/2013
of The HIGH COURT OF BOMBAY)
P.VARADARAJAN Petitioner(s)
VERSUS
RESERVE BANK OF INDIA & ORS. Respondent(s)
(With prayer for interim relief and office report)
WITH SLP(C) NO. 11326 of 2014
(With prayer for interim relief and office report)
Date: 07/05/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Dr. A.M. Singhvi,Sr.Adv.
Mr. C.A. Sundaram,Sr.Adv.
Ms. Pooja Saigal Mehra,Adv.
Mr. Rahul Sharma,Adv.
Mr. Snehasish Mukherjee,Adv.
For Respondent(s) Mr. Mukul Rohatgi,Sr.Adv.
Mr. Ankur Saigal,Adv.
Mr. Mahesh Agarwal,Adv.
Ms. Parul Shukla,Adv.
Ms. Manasi Kumar,Adv.
Mr. E.C. Agrawala,Adv.
UPON hearing counsel the Court made the following
O R D E R
SLP(C)No.11208/2014 :
The Special Leave Petition is dismissed.1
sc11208/2014 SLP(C)No.11326/2014 :
Mr. C.A. Sundaram, learned senior counsel, appearing for the petitioner seeks permission to withdraw the Special Leave Petition, so as to approach the High Court.
Permission is granted.
The Special Leave Petition is dismissed as withdrawn.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 2