Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 696] [Entire Act] Union of India - Section Section 80M in The Income Tax Act, 1961 80M. Deduction in respect of certain inter-corporate dividends. - [Omitted by the Finance Act, 2003 (32 of 2003), section 43 (w.e.f. 1-4-2004).]
