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[Cites 0, Cited by 0] [Section 5(2B)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2B)(iii) in The Foreign Exchange Management (Deposit) Regulations, 2000

(iii)on maturity of the existing deposit under the NRNR Account Scheme, the maturity proceeds shall be credited to the account holder's Non-Resident (External) Account (NRE Account), after giving notice to the account holder;