Delhi High Court - Orders
Amway India Enterprises Pvt. Ltd vs 1Mg Technologies Pvt. Ltd. & Anr on 18 February, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~27 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 410/2018, I.A. 11335/2018, I.A. 14702/2018, I.A.
15990/2018 and I.A. 15991/2018
AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Mr. Sudhir Chandra, Sr. Advocate
with Ms. Priya Adlakha, Ms. Tulip
De, Mr. Ashish Sharma and Mr.
Ruhee Passi, Advocates (M:
9818202368)
versus
1MG TECHNOLOGIES PVT. LTD. & ANR. ..... Defendants
Through: Mr. Sagar Chandra, Ms. Ishani
Chandra and Ms. Shubhie Wahi,
Advocates for D-1 (M: 8130910708).
Mr. Amit Jain and Ms. Monika
Gupta, Advocate for Defendant No. 2
(M: 9899113005).
28 AND
+ CS(OS) 453/2018, I.A. 12419/2018, I.A. 12420/2018 and I.A.
14613/2018
AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Mr. Sudhir Chandra, Sr. Advocate
with Ms. Priya Adlakha, Ms. Tulip
De, Mr. Ashish Sharma and Mr.
Ruhee Passi, Advocates (M:
9818202368)
versus
ADINATH ENTERPRISES & ORS. ..... Defendants
Through: Mr. Siddharth Batra and Ms. Garima
Sehgal, Advocates for D-2 and 3 (M:
9645000400.
CS(OS) 410/2018 & connected matters Page 1 of 4
Proxy counsel for Mr. Deepak Gupta,
Advocate for D-8 (M: 86199013122).
Ms. Mahe Zehra, Advocate for D-6
(M: 9718201539).
Mr. Saikrishna Rajagopal, Mr. Nitin
and Ms. Disha Sharma, Advocates for
D-9 (M: 9810621272).
29 AND
+ CS(OS) 480/2018, I.A. 13159/2018 and I.A. 14964/2018
AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Ms. Priya Kumar, Mr. Shailash
Tiwari, Mr. C.D., Mr. Tejas Chhabra,
Advocates (M: 9716989180).
versus
PIONEERING PRODUCTS & ORS. ..... Defendants
Through: Mr. Sachin Sangwan, Advocate for
D-1 (M: 8950706070).
Ms. Ambalika Banerjee, Ms. Prerna
Arora, Advocates for D-3 (M:
9549124005).
Mr. Saikrishna Rajgopal, Ms. Sneha
Jain, Ms. Savni, Ms. Gitanjali and Mr.
Devrat, Advocates for D-4 (M:
9810621272.
30 AND
+ CS(OS) 531/2018, I.A. 14402/2018 and I.A. 1698/2019
AMWAY INDIA ENTERPRISES PVT LTD. ..... Plaintiff
Through: Ms. Priya Kumar, Mr.
Shailash Tiwari, Mr. C.D., Mr. Tejas
Chhabra, Advocates (M:
9716989180).
versus
CS(OS) 410/2018 & connected matters Page 2 of 4
FLIPKART INTERNET PVT LTD. & ORS. ..... Defendants
Through: Mr. Ankur Sangal, Ms. Sucheta Roy
and Ms. Richa, Advocates for D-1
(M: 9999954489).
Mr. Sanjeev Anand, Advocate for D-2
(M: 9954385750).
31 AND
+ CS(OS) 550/2018, I.A. 14858/2018 and I.A. 15701/2018
AMWAY INDIA ENTERPRISES PVT. LTD. ..... Plaintiff
Through: Mr. Sudhir Chandra, Sr. Advocate
with Ms. Priya Adlakha, Ms. Tulip
De, Mr. Ashish Sharma and Mr.
Ruhee Passi, Advocates (M:
9818202368)
versus
BRIGHT LIFECARE PRIVATE LIMITED ..... Defendant
Through: Mr. Sagar Chandra, Ms. Ishani
Chandra and Ms. Shubhie Wahi,
Advocates for D-1 (M: 8130910708).
32 WITH
+ CS(OS) 91/2019, I.A. 2238/2019 and I.A. 2240/2019
ORIFLAME INDIA PVT. LTD. ..... Plaintiff
Through: Mr. Balbir Singh, Sr. Advocate with
Mr. Mahesh B. Chhibber, Mr. Karan
Chopra and Ms. Monica, Advocates
(M: 9818430581).
Ms. Maninder Acharya, ASG with
Mr. Waize Ali Noor G.P and Mr.
Viplav Acharya, Advocate for UOI
(M: 8527837602).
versus
DINENDER JAIN & OTHERS ..... Defendants
CS(OS) 410/2018 & connected matters Page 3 of 4
Through: Mr. Aayush Aggarwal, Advocate for
D-1 to 4 (M: 9650760027).
Ms. Sneha Jain, Ms. Savni Dutt, Ms.
Gitanjali, Advocates for D-6 (M:
9810621272).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 18.02.2019 Mr. Sudhir Chandra, Sr. Advocate has concluded his arguments in CS(OS) 410/2018, CS(OS) 453/2018 and CS(OS) 550/2018.
Ld. ASG has commenced her submissions. List for further submissions on 21st February, 2019.
PRATHIBA M. SINGH, J FEBRUARY 18, 2019 MR CS(OS) 410/2018 & connected matters Page 4 of 4