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Delhi High Court - Orders

Amway India Enterprises Pvt. Ltd vs 1Mg Technologies Pvt. Ltd. & Anr on 18 February, 2019

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

$~27 to 32
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+       CS(OS) 410/2018, I.A. 11335/2018, I.A. 14702/2018, I.A.
        15990/2018 and I.A. 15991/2018

        AMWAY INDIA ENTERPRISES PVT. LTD.                     ..... Plaintiff
                                Through:   Mr. Sudhir Chandra, Sr. Advocate
                                           with Ms. Priya Adlakha, Ms. Tulip
                                           De, Mr. Ashish Sharma and Mr.
                                           Ruhee    Passi,  Advocates   (M:
                                           9818202368)

                                versus

        1MG TECHNOLOGIES PVT. LTD. & ANR.                 ..... Defendants
                         Through: Mr. Sagar Chandra, Ms. Ishani
                                     Chandra and Ms. Shubhie Wahi,
                                     Advocates for D-1 (M: 8130910708).
                                     Mr. Amit Jain and Ms. Monika
                                     Gupta, Advocate for Defendant No. 2
                                     (M: 9899113005).
28                       AND
+       CS(OS) 453/2018, I.A. 12419/2018, I.A. 12420/2018 and I.A.
        14613/2018
        AMWAY INDIA ENTERPRISES PVT. LTD.                      ..... Plaintiff
                                Through:   Mr. Sudhir Chandra, Sr. Advocate
                                           with Ms. Priya Adlakha, Ms. Tulip
                                           De, Mr. Ashish Sharma and Mr.
                                           Ruhee    Passi,  Advocates   (M:
                                           9818202368)

                                versus

        ADINATH ENTERPRISES & ORS.                 ..... Defendants
                     Through: Mr. Siddharth Batra and Ms. Garima
                              Sehgal, Advocates for D-2 and 3 (M:
                              9645000400.



CS(OS) 410/2018 & connected matters                                         Page 1 of 4
                                            Proxy counsel for Mr. Deepak Gupta,
                                           Advocate for D-8 (M: 86199013122).
                                           Ms. Mahe Zehra, Advocate for D-6
                                           (M: 9718201539).
                                           Mr. Saikrishna Rajagopal, Mr. Nitin
                                           and Ms. Disha Sharma, Advocates for
                                           D-9 (M: 9810621272).

29                       AND
+       CS(OS) 480/2018, I.A. 13159/2018 and I.A. 14964/2018
        AMWAY INDIA ENTERPRISES PVT. LTD.                          ..... Plaintiff
                                Through:   Ms. Priya Kumar, Mr. Shailash
                                           Tiwari, Mr. C.D., Mr. Tejas Chhabra,
                                           Advocates (M: 9716989180).

                                versus

        PIONEERING PRODUCTS & ORS.                         ..... Defendants
                         Through: Mr. Sachin Sangwan, Advocate for
                                     D-1 (M: 8950706070).
                                     Ms. Ambalika Banerjee, Ms. Prerna
                                     Arora, Advocates for D-3 (M:
                                     9549124005).
                                     Mr. Saikrishna Rajgopal, Ms. Sneha
                                     Jain, Ms. Savni, Ms. Gitanjali and Mr.
                                     Devrat, Advocates for D-4 (M:
                                     9810621272.
30                       AND
+       CS(OS) 531/2018, I.A. 14402/2018 and I.A. 1698/2019
        AMWAY INDIA ENTERPRISES PVT LTD.                           ..... Plaintiff
                                           Through: Ms. Priya Kumar, Mr.
                                           Shailash Tiwari, Mr. C.D., Mr. Tejas
                                           Chhabra,        Advocates       (M:
                                           9716989180).
                                versus




CS(OS) 410/2018 & connected matters                                          Page 2 of 4
         FLIPKART INTERNET PVT LTD. & ORS.                 ..... Defendants
                         Through: Mr. Ankur Sangal, Ms. Sucheta Roy
                                     and Ms. Richa, Advocates for D-1
                                     (M: 9999954489).
                                     Mr. Sanjeev Anand, Advocate for D-2
                                     (M: 9954385750).
31                       AND
+       CS(OS) 550/2018, I.A. 14858/2018 and I.A. 15701/2018
        AMWAY INDIA ENTERPRISES PVT. LTD.                       ..... Plaintiff
                                Through:   Mr. Sudhir Chandra, Sr. Advocate
                                           with Ms. Priya Adlakha, Ms. Tulip
                                           De, Mr. Ashish Sharma and Mr.
                                           Ruhee    Passi,  Advocates   (M:
                                           9818202368)

                                versus

        BRIGHT LIFECARE PRIVATE LIMITED                    ..... Defendant
                         Through: Mr. Sagar Chandra, Ms. Ishani
                                     Chandra and Ms. Shubhie Wahi,
                                     Advocates for D-1 (M: 8130910708).
32                       WITH
+       CS(OS) 91/2019, I.A. 2238/2019 and I.A. 2240/2019
        ORIFLAME INDIA PVT. LTD.                                  ..... Plaintiff
                                Through:   Mr. Balbir Singh, Sr. Advocate with
                                           Mr. Mahesh B. Chhibber, Mr. Karan
                                           Chopra and Ms. Monica, Advocates
                                           (M: 9818430581).
                                           Ms. Maninder Acharya, ASG with
                                           Mr. Waize Ali Noor G.P and Mr.
                                           Viplav Acharya, Advocate for UOI
                                           (M: 8527837602).

                                versus

        DINENDER JAIN & OTHERS                                 ..... Defendants




CS(OS) 410/2018 & connected matters                                         Page 3 of 4
                                 Through:   Mr. Aayush Aggarwal, Advocate for
                                           D-1 to 4 (M: 9650760027).
                                           Ms. Sneha Jain, Ms. Savni Dutt, Ms.
                                           Gitanjali, Advocates for D-6 (M:
                                           9810621272).
        CORAM:
        JUSTICE PRATHIBA M. SINGH
                     ORDER

% 18.02.2019 Mr. Sudhir Chandra, Sr. Advocate has concluded his arguments in CS(OS) 410/2018, CS(OS) 453/2018 and CS(OS) 550/2018.

Ld. ASG has commenced her submissions. List for further submissions on 21st February, 2019.

PRATHIBA M. SINGH, J FEBRUARY 18, 2019 MR CS(OS) 410/2018 & connected matters Page 4 of 4