Calcutta High Court (Appellete Side)
Monika Maji(Mondal) vs Ghatal Rabindra Satabarsiki ... on 13 December, 2017
Author: Samapti Chatterjee
Bench: Samapti Chatterjee
1
2.2017
W.P. 14311(W) of 2017
Monika Maji(Mondal)
Vs.
Ghatal Rabindra Satabarsiki Mahavidyalaya & Ors.
Mr. Pratik Majumdar
... For the Petitioner.
Mr. Parimal Kumr Dwari,
Mr. Milan Maity
... For the State.
Ms. Debjani Sengupta,
Ms. J. Khatun
... For the Respondent No.5.
Mr. Siybaj Bhattacharyya ... For the Respondent No.6.
The written instructions submitted by Mr. Majumdar and the affidavit-in- opposition filed by Mr. Bhattacharyya be kept on the record. Mr. Majumdar, learned Advocate appearing for the petitioner, on instructions submits that the petitioner does not want to proceed with the present writ petition.
Accordingly, the writ petition is dismissed as "withdrawn". There will be no order as to costs.
( Samapti Chatterjee, J. )