Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] State of Uttar Pradesh - Subsection Section 192(4) in The General Rules (Civil), 1957 (4)The records of miscellaneous cases relating to the other cases, whether judicial or non-judicial, will be put up with the connected case subject to Rule 193 of this Chapter.
