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State of Madhya Pradesh - Section

Section 71 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

71. Deputation of Government servant.

- The State Government may depute to the service of the Panchayat such of its servants as it considers necessary. The service conditions of such deputed servants shall be such as may be prescribed, by the State Government from time to time.