Rajasthan High Court - Jaipur
Amit Kumar Choudhary vs State Of Raj And Anr on 7 July, 2009
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR. O R D E R S.B. CIVIL WRIT PETITION No.65/2009. : : Amit Kumar Choudhary Vs. State of Rajasthan & Anr. : : Date of Order 7.7.2009 HON'BLE MR.JUSTICE MOHAMMAD RAFIQ Mr. N. K. Singh for Mr. Anand Sharma for the petitioner.
Mr. S. N. Kumawat for RPSC.
This writ petition was filed by the petitioner at a time when on account of computer mistake, instead of Geography optional subject, chemistry subject has been mentioned in the admission card, whereas the petitioner is student of Art and opted Geography as optional subject.
This Court by order dated 6.1.2009 directed the respondents to allow petitioner to appear in the RAS (Prelim) Examination. Respondents on being required to produce result of petitioner by subsequent order dated 29.5.2009, have produced result of petitioner. The cut off marks of OBC Male Category is 231.57 as per the result sheet furnished by respondents whereas petitioner has secured only 216.46 marks.
In the circumstances, nothing survives in the writ petition to be decided, which is accordingly dismissed.
(MOHAMMAD RAFIQ)J. A.Arora/-
Item No.S/12.