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Securities And Exchange Board Of India - Section

Section 93 in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

93. Transferability.

- The recognised stock exchange(s) shall coordinate with Depositories to ensure compliance with the applicable laws or directions of the Board or any competent court with regard to freezing / unfreezing, lock-in/ release of lock-in with respect to securities issued or managed by the listed entity.