Supreme Court - Daily Orders
Commissioner Of Central Excise, ... vs M/S. Flakes-N-Flavourz on 21 October, 2016
ITEM NO.41 REGISTRAR COURT. 2 SECTION III B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 5146/2015
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Appellant(s)
VERSUS
M/S. FLAKES-N-FLAVOURZ Respondent(s)
(with office report)
Date : 21/10/2016 This appeal was called on for hearing today.
For Appellant(s) Mr. Ranjeet Kumar Jha,Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr. Ankur Prakash,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the sole respondent has failed to file the counter affidavit within the period stipulated under the rules.
However, Ld. Counsel for the sole respondent represented that he will file the counter affidavit during the course of the day. List the matter before the Hon'ble Court with appropriate office report.
(M V RAMESH) Signature Not Verified Registrar MG Digitally signed by MADHU GROVER Date: 2016.10.21 16:19:44 IST Reason: