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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Chattisgarh - Subsection

Section 45(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)If the counting agent of a candidate dies before the completion of the counting of votes the candidate or his election agent shall forthwith report the death in writing to the Returning Officer or such other officer authorised by him.