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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(d) in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

(d)to undertake for the benefit of workshippers and pilgrims, -
(i)the construction of buildings for their accommodation;
(ii)the construction of sanitary works; and
(iii)the improvement of means of communication;