Section 2(1)(iv) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004

(iv)"Common Entrance Test" means, EAMCET and Common Entrance Test - Association of Colleges (CET-AC), the examination conducted for assigning rank on merit to candidates, which will be the basis for admission of the candidates into the first year of under-Graduate Courses concerned in various Unaided Non-Minority Professional Institutions in the State.

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004