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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(5) in The Orissa Fisheries Ministerial Service Rules, 1976

(5)The Deputy Director of Fisheries shall e competent to order interchange of duties of different grades of clerks within the same categories, within the same cadre and without prejudice to the scales of pay.