Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128(6)] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(6)(c) in The Electricity Act, 2003

(c)direct the generating company to cease to carry on the business of generation of electricity.