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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(i)"maximum permissible error" , in relation to the quantity [including the quantity declared to be given free by the manufacturer/packer] [Inserted by G.S.R. 246(E), dated 5-4-1999 (w.e.f. 6-7-1999).] contained in an individual package, means an error in deficiency [* * *] [The words " or excess " omitted by G.S.R. 425(E), dated 17.7.2006 (w.e.f. 13.1.2007). ] which, subject to the provisions of these rules, does not exceed-
(i)[ the limits of error specified in the Second Schedule;] [Substituted by G.S.R. 425(E), dated 17-7-2006 (w.e.f. 1-5-2008).]