Bombay High Court
Salvi Builders And Developers And Anr vs Fakir Mohamad Yusuf Khot And Anr on 6 February, 2019
Author: Mridula Bhatkar
Bench: Mridula Bhatkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN REVISION NO. 634 OF 2018
In
CR. REVISION APPLN. 217 OF 2009
Aziz Usman Khot ....Applicant
V/S
Salvi Builders And Developers And Ors. ....Respondent
WITH CR. APPLICATION IN REVISION NO. 408 OF 2018 In CR. REVISION APPLN. 209 OF 2009 Salvi Builders And Developers And Anr. ....Applicant V/S Rajnath N. Kumar And Anr. ....Respondent WITH CR. APPLICATION IN REVISION NO. 647 OF 2018 In CR. REVISION APPLN. 209 OF 2009 Rajnath Nathun Kumar ....Applicant V/S M/s Salvi Infrastructure Pvt. Ltd. And Ors. ....Respondent WITH CR. APPLICATION IN REVISION NO. 409 OF 2018 In CR. REVISION APPLN. 210 OF 2009 Salvi Builders And Developers And Anr ....Applicant Page 1/6 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:39:24 ::: V/S Hamid Khan Idris Khan And Anr. ....Respondent WITH CR. APPLICATION IN REVISION NO. 638 OF 2018 In CR. REVISION APPLN. 210 OF 2009 Hamid Khan Idris Khan ....Applicant V/S Salvi Builders And Developers And Ors. ....Respondent WITH CR. APPLICATION IN REVISION NO. 410 OF 2018 In CR. REVISION APPLN. 211 OF 2009 Salvi Builders And Developers And Anr. ....Applicant V/S Nisar Ahmed Abdulla Kudalkar And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 636 OF 2018 In CR. REVISION APPLN. 211 OF 2009 Nisar Ahmed Abdulla Kudalkar ....Applicant V/S Salvi Builders And Developers And Ors. ....Respondent WITH CR. APPLICATION IN REVISION NO. 411 OF 2018 In CR. REVISION APPLN. 212 OF 2009 Page 2/6 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:39:24 ::: Salvi Builders And Developerse And Anr ....Applicant V/S Ashfaq Shaikh And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 637 OF 2018 In CR. REVISION APPLN. 212 OF 2009 Ashfaque Shaikh ....Applicant V/S Salvi Builders And Developers And Ors. ....Respondent WITH CR. APPLICATION IN REVISION NO. 412 OF 2018 In CR. REVISION APPLN. 213 OF 2009 Salvi Builders And Developoers And Anr ....Applicant V/S Shaikh Mohamad Tarik S. And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 641 OF 2018 In CR. REVISION APPLN. 213 OF 2009 Shaikh Mohamad Tarik ....Applicant V/S Salvi Builders And Developers And Ors. ....Respondent WITH CR. APPLICATION IN REVISION NO. 413 OF 2018 In CR. REVISION APPLN. 214 OF 2009 Page 3/6 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:39:24 ::: Salvi Builders And Developers And Anr ....Applicant V/S Prabhakar G. Sawant And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 635 OF 2018 In CR. REVISION APPLN. 214 OF 2009 Prabhakar Govind Sawant ....Applicant V/S Salvi Builders And Developers And Ors. ....Respondent WITH CR. APPLICATION IN REVISION NO. 414 OF 2018 In CR. REVISION APPLN. 215 OF 2009 Salvi Builders And Developers And Anr ....Applicant V/S Laxman Shridhar Bijam And Anr. ....Respondent WITH CR. APPLICATION IN REVISION NO. 640 OF 2018 In CR. REVISION APPLN. 215 OF 2009 Laxman Shridhar Bijam ....Applicant V/S Salvi Builders And Developers And Ors. ....Respondent WITH CR. APPLICATION IN REVISION NO. 415 OF 2018 In CR. REVISION APPLN. 216 OF 2009 Page 4/6 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:39:24 ::: Salvi Builders And Developers And Anr ....Applicant V/S Mukhtaralam S. Shaikh And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 416 OF 2018 In CR. REVISION APPLN. 217 OF 2009 Salvi Builders And Developers And Anr ....Applicant V/S Aziz Usman Khot And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 417 OF 2018 In CR. REVISION APPLN. 218 OF 2009 Salvi Builders And Developers And Anr ....Applicant V/S Fakir Mohamad Yusuf Khot And Anr ....Respondent WITH CR. APPLICATION IN REVISION NO. 648 OF 2018 In CR. REVISION APPLN. 218 OF 2009 Kaniz Fatima Fakir Mohammad Khot Deceased ....Applicant Thr Legal Heir Fakir Mohamad Yusuf Khot V/S M/s Salvi Builders And Developers And Ors. ....Respondent WITH CR. APPLICATION IN REVISION NO. 418 OF 2018 In Page 5/6 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:39:24 ::: CR. REVISION APPLN. 219 OF 2009 Salvi Builders And Developoers ....Applicant V/S Abdul Shakoor S. Muzawar And Anr. ....Respondent WITH CR. APPLICATION IN REVISION NO. 649 OF 2018 In CR. REVISION APPLN. 508 OF 2009 Shaikh Irfan Abdul Kadar ....Applicant V/S M/s Salvi Builders And Developers And Ors. ....Respondent T Rajaram Mohan Roy For Applicant Veera Shinde APP for State/Respondent CORAM : MRS. MRIDULA BHATKAR, J DATE : 6th February, 2019 P.C. :
Due to paucity of time the matter is adjourned. Stand over to 22/02/2019. Ad-interim relief if any to continue till then.
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