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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Andhra Pradesh - Subsection

Section 70(2)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)by the Civil Court having local jurisdiction on a certificate signed by the Registrar or any person authorised by him in this behalf as if the order or decision were a decree of that Court ; or