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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2)(c) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(c)the form and the manner in which any of the parents may give authority in the case of brain-stem death of a minor, for the removal of any human organ under sub-section (7) of section 3;