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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The U.P. Document Writers Licensing Rules, 1977

(2)An application for renewal of licence shall be made at least one month before the expiry of the licence and where the application is so made but not disposed off till the expiry of the licence, the licensee may continue to work till the licence is renewed or the application is rejected.