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State of Rajasthan - Section

Section 1 in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

1. Short title, extent and commencement.

(1)These Conditions may be called the Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenants in Paintalisa Area) Conditions, 1970.
(2)They shall extend to the Paintalisa area comprising of the villages [x x x] [Deleted by Notification dated 13.05.1971-Rajasthan Gazette, Part IV-(C), dated 23.01.1975.] mentioned in Annexure I.
(3)They shall come into force at once.