Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 435(2)] [Section 435] [Entire Act] Union of India - Subsection Section 435(2)(l) in The Merchant Shipping Act, 1958 (l)the survey of space provided for passengers of sailing vessels and the scale and type of accommodation to be provided for such passengers;