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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(2)Forest Accounts. - Difference between forest accounts and revenue accounts; departmentalised accounting system; budget, revenue receipts, custody and payment of government money, control of expenditure and reconciliation administrative and financial powers, delegation of financial powers, forest officers as drawing-cum-disbursing officers (DDOs); audit-internal audit; personal deposit account and personal loan account, accounts code etc. stores - purchase, maintenance, write-off, miscellaneous expenditure, general instructions; withdrawal from government account personal claims, contingent charges; disbursements; income tax, procedure for cheque-drawing; DDOs; maintenance of group 'D' staff general provident fund accounts.