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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(b) in West Bengal Estates Acquisition Act, 1953

(b)a Tribunal for the purpose of section 44 of the Act in respect of each of the districts specified, see Notification No. 18504L. Ref., dated 22.9.1955, published in the Calcutta Gazette of 1955, Part 1, page 4118, as subsequently amended.